Chandra Kant Pandey vs State Of U.P. Thru' Secry., ...
2011 Latest Caselaw 651 ALL

Citation : 2011 Latest Caselaw 651 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Chandra Kant Pandey vs State Of U.P. Thru' Secry., ... on 30 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 15077 of 2011
 

 
Petitioner :- Chandra Kant Pandey
 
Respondent :- State Of U.P. Thru' Secry., Geology And Mining And Another
 
Petitioner Counsel :- Mukesh Prasad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Learned standing counsel prays for three days more time, to seek instructions.

Put up on 4.4.2011, in the additional cause list.

Order Date :- 30.3.2011

nethra

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