Mohd.Athar Ansari vs Zila Basic Shikchha Adhikari & ...
2011 Latest Caselaw 650 ALL

Citation : 2011 Latest Caselaw 650 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Mohd.Athar Ansari vs Zila Basic Shikchha Adhikari & ... on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Civil Misc. Restoration/Recall Application No.52210 of 2011
 
                                    IN
 
Case :- WRIT - A No. - 12860 of 2001
 

 
Petitioner :- Mohd.Athar Ansari
 
Respondent :- Zila Basic Shikchha Adhikari & Others
 
Petitioner Counsel :- D.K.Srivastava,Hena Rizvi,M.K.Srivastava,Mrs. M. Kushwaha,Pradeep Chandra
 
Respondent Counsel :- P.K.Sharma,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

List is revised. None appears for the petitioner to press restoration applciation.

Restoration application is dismissed in default.

Order Date :- 30.3.2011

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