Darshan Singh vs State Of U.P. And Others
2011 Latest Caselaw 649 ALL

Citation : 2011 Latest Caselaw 649 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Darshan Singh vs State Of U.P. And Others on 30 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43404 of 2010
 

 
Petitioner :- Darshan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S. K. Dixit
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause. Rejoinder affidavit, if any, may be filed by that time.

Order Date :- 30.3.2011

SRY

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