Citation : 2011 Latest Caselaw 648 ALL
Judgement Date : 30 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 17878 of 1996 Petitioner :- Fazal Ahmad Khan Respondent :- Xivth. A.D.J. & Others Petitioner Counsel :- Vishnu Sahai,B.Dayal Respondent Counsel :- C.S.C.,K.K. Arora Hon'ble Rakesh Tiwari,J.
The case is passed over on the illness slip of Sri Vishnu Sahai, counsel for the petitioner.
List this matter after two weeks.
Order Date :- 30.3.2011
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