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Parvez vs State Of U.P.
2011 Latest Caselaw 646 ALL

Citation : 2011 Latest Caselaw 646 ALL
Judgement Date : 30 March, 2011

Allahabad High Court
Parvez vs State Of U.P. on 30 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3392 of 2011
 

 
Petitioner :- Parvez
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ms.Sufia Saba,Abdul Majeed
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, list on 7.4.2011. In the meantime, learned AGA will seek instructions as to whether the judicial  record of criminal case No. 3368 of 2002 and 3369 of 2002 (State Vs. Javed), under Section 7/16 Prevention of Food Adulteration Act have been reconstructed.

Order Date :- 30.3.2011

NS

 

 

 
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