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Mohan Lal vs A.D.J., Court No. 4, Gorakhpur & ...
2011 Latest Caselaw 645 ALL

Citation : 2011 Latest Caselaw 645 ALL
Judgement Date : 30 March, 2011

Allahabad High Court
Mohan Lal vs A.D.J., Court No. 4, Gorakhpur & ... on 30 March, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 64278 of 2008
 

 
Petitioner :- Mohan Lal
 
Respondent :- A.D.J., Court No. 4, Gorakhpur & Others
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- Tarun Verma,P.C. Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

Sri Tarun Verma, counsel for the respondents prays for and is granted ten days' time for filing supplement counter affidavit.  Supplement rejoinder affidavit may be filed within ten days thereafter.

List this matter immediately after expiry of the aforesaid period along with connected writ petition.

Order Date :- 30.3.2011

P

 

 

 
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