C/M Sri Nath Inter College ... vs Regional Committee Thru' ...
2011 Latest Caselaw 644 ALL

Citation : 2011 Latest Caselaw 644 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

C/M Sri Nath Inter College ... vs Regional Committee Thru' ... on 30 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 75 of 2008
 

 
Petitioner :- C/M Sri Nath Inter College Garmalpur Thru' Manager
 
Respondent :- Regional Committee Thru' Chairman Joint Dir. Edu. & Others
 
Petitioner Counsel :- A.K. Singh,V.C. Mishra
 
Respondent Counsel :- C.S.C.,H.K.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 30.3.2011

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