Smt. Radha Devi vs Spl. Judge Ghazipur & Others
2011 Latest Caselaw 643 ALL

Citation : 2011 Latest Caselaw 643 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Smt. Radha Devi vs Spl. Judge Ghazipur & Others on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 23368 of 2002
 

 
Petitioner :- Smt. Radha Devi
 
Respondent :- Spl. Judge Ghazipur & Others
 
Petitioner Counsel :- K.S. Rathor,K.Ajit
 
Respondent Counsel :- S.C.,Namwar Singh,Sanjiv Singh
 

 
Hon'ble Rakesh Tiwari,J.

On the request of counsel for the petitioner, case is passed over for the day.

Order Date :- 30.3.2011

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