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Devanand Yadav vs Vinod Kumar Sharma & Another
2011 Latest Caselaw 640 ALL

Citation : 2011 Latest Caselaw 640 ALL
Judgement Date : 30 March, 2011

Allahabad High Court
Devanand Yadav vs Vinod Kumar Sharma & Another on 30 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 247 of 2011
 

 
Petitioner :- Devanand Yadav
 
Respondent :- Vinod Kumar Sharma & Another
 
Petitioner Counsel :- Prakash Padia,Rakesh Kumar
 
Respondent Counsel :- A.K.Singh.,Ajay Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the  request of counsel for the appellant.

Order Date :- 30.3.2011

NS

 

 

 
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