Rajendra Yadav And Others vs Ashok Kumar Singh And Others
2011 Latest Caselaw 633 ALL

Citation : 2011 Latest Caselaw 633 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Rajendra Yadav And Others vs Ashok Kumar Singh And Others on 30 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 18336 of 2011
 

 
Petitioner :- Rajendra Yadav And Others
 
Respondent :- Ashok Kumar Singh And Others
 
Petitioner Counsel :- Krishan Ji Khare
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondents, returnable at an early date. The petitioners may take steps to serve the respondents within two weeks.

List in the week commencing 16.5.2011.

Till the next date of listing, the further proceeding in Suit No. 560 of 2000 (Rajendra Yadav and others Vs. Ashok Kumar Singh and others) pending in the court of Additional Civil Judge (Senior Division), Court No.1, Varanasi shall remain stayed.

Order Date :- 30.3.2011

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