Sarvesh Kumar Shukla vs Distt. & Sessions Judge Kanpur And ...
2011 Latest Caselaw 632 ALL

Citation : 2011 Latest Caselaw 632 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Sarvesh Kumar Shukla vs Distt. & Sessions Judge Kanpur And ... on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 14803 of 1999
 

 
Petitioner :- Sarvesh Kumar Shukla
 
Respondent :- Distt. & Sessions Judge Kanpur And Others.
 
Petitioner Counsel :- M.B.Lal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Cases of Sri M.B. Lal, counsel for the petitioner are reported to have been adjourned up to 15.04.2011.

List this matter after adjournment.

Order Date :- 30.3.2011

Download the LatestLaws.com Mobile App