Rizwan Ahmad And Others vs Smt. Mithla Sahu
2011 Latest Caselaw 631 ALL

Citation : 2011 Latest Caselaw 631 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Rizwan Ahmad And Others vs Smt. Mithla Sahu on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 45981 of 2010
 

 
Petitioner :- Rizwan Ahmad And Others
 
Respondent :- Smt. Mithla Sahu
 
Petitioner Counsel :- Shamim Ahmad,Mr. M. A. Qadeer
 
Respondent Counsel :- Udayan Nandan,Surendra Singh
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slip of Sri Udayan Nandan, counsel for the respondents.

List this matter after two weeks.

Order Date :- 30.3.2011

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