Babu Ram vs State Of U.P. & Another
2011 Latest Caselaw 630 ALL

Citation : 2011 Latest Caselaw 630 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Babu Ram vs State Of U.P. & Another on 30 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 242 of 2003
 

 
Petitioner :- Babu Ram
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- P.N. Ojha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of Sri Sudhakar Yadav, learned counsel for the opp. party No.2.

List in the next cause list.

Order Date :- 30.3.2011

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