Smt. Ashwani Yadav And Others vs State Of U.P. Thru' Parbhari ...
2011 Latest Caselaw 629 ALL

Citation : 2011 Latest Caselaw 629 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Smt. Ashwani Yadav And Others vs State Of U.P. Thru' Parbhari ... on 30 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 18333 of 2011
 

 
Petitioner :- Smt. Ashwani Yadav And Others
 
Respondent :- State Of U.P. Thru' Parbhari Parganadhikari
 
Petitioner Counsel :- A.K. Rai,Vishnu Kr. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel accepts notice on behalf of the respondent. He may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 16.5.2011.

31.3.2011

;

Case :- WRIT - C No. - 18333 of 2011

Petitioner :- Smt. Ashwani Yadav And Others

Respondent :- State Of U.P. Thru' Parbhari Parganadhikari

Petitioner Counsel :- A.K. Rai,Vishnu Kr. Singh

Respondent Counsel :- C.S.C.

Hon'ble Rajes Kumar,J.

Civil Misc. Stay Application No. 94985 of 2011.

Issue notice.

Order Date :- 30.3.2011