Prabhu Dayal vs The New India Insurance Company ...
2011 Latest Caselaw 626 ALL

Citation : 2011 Latest Caselaw 626 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Prabhu Dayal vs The New India Insurance Company ... on 30 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2458 of 2010
 

 
Petitioner :- Prabhu Dayal
 
Respondent :- The New India Insurance Company Limited & Another
 
Petitioner Counsel :- Rahul Chaudhary
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 30.3.2011

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