Shishu Pal Singh vs District Commandant Home Guard ...
2011 Latest Caselaw 611 ALL

Citation : 2011 Latest Caselaw 611 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Shishu Pal Singh vs District Commandant Home Guard ... on 29 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18086 of 2011
 

 
Petitioner :- Shishu Pal Singh
 
Respondent :- District Commandant Home Guard And Another
 
Petitioner Counsel :- R.C. Gupta Iind
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Ten days' time is allowed to learned counsel for the petitioner for enabling him to bring on record the fact as to whether any service book of the petitioner was prepared in the establishment concerned or not and what was his date of birth recorded therein.

List after ten days.

Order Date :- 29.3.2011

SRY

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