Bharteey Kushwaha And Others vs State Of U.P. And Others
2011 Latest Caselaw 603 ALL

Citation : 2011 Latest Caselaw 603 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Bharteey Kushwaha And Others vs State Of U.P. And Others on 29 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18088 of 2011
 

 
Petitioner :- Bharteey Kushwaha And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Uttar Kumar Goswami
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List after 12 weeks.

Order Date :- 29.3.2011

SRY

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