Mohammad Kamar vs State Of U.P. & Others
2011 Latest Caselaw 602 ALL

Citation : 2011 Latest Caselaw 602 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Mohammad Kamar vs State Of U.P. & Others on 29 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18136 of 2011
 

 
Petitioner :- Mohammad Kamar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R. P. Tiwari
 
Respondent Counsel :- C. S. C.,A. K. Narayana
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Learned counsel holding brief for the counsel for the petitioner prays for an adjournment.

List in the next cause list.

Order Date :- 29.3.2011

nethra

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