Ashok Kumar Jaiswal And Others vs Deputy Inspector General ...
2011 Latest Caselaw 595 ALL

Citation : 2011 Latest Caselaw 595 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Ashok Kumar Jaiswal And Others vs Deputy Inspector General ... on 29 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18027 of 2011
 

 
Petitioner :- Ashok Kumar Jaiswal And Others
 
Respondent :- Deputy Inspector General Shashatra Seema Bal And Others
 
Petitioner Counsel :- V. Singh
 
Respondent Counsel :- A. S. G. I.
 

 
Hon'ble V.K. Shukla,J.

Sri M.N. Singh, Advocate has entered appearance on behalf of respondents. He undertakes to obtain necessary instructions in the matter by Monday.

Put up on Monday.

Order Date :- 29.3.2011

SRY

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