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Bhagwan Singh vs State Of U.P. And Others
2011 Latest Caselaw 594 ALL

Citation : 2011 Latest Caselaw 594 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
Bhagwan Singh vs State Of U.P. And Others on 29 March, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 15892 of 2011
 

 
Petitioner :- Bhagwan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Diwakar Tiwari
 
Respondent Counsel :- C.S.C.,Rajesh Tripathi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Sri Rajesh Tripathi, learned counsel for the respondents prays for and is granted time upto Monday, to complete the instructions in respect of the queries made by the Court  on 16.3.2011.

Put up on 4.4.2011.

Order Date :- 29.3.2011

nethra

 

 

 
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