Raghunath Taliwal vs State Of U.P. & Another
2011 Latest Caselaw 59 ALL

Citation : 2011 Latest Caselaw 59 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Raghunath Taliwal vs State Of U.P. & Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 682 of 2002
 

 
Petitioner :- Raghunath Taliwal
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Amit Misra,Viresh Mishra
 
Respondent Counsel :- Govt. Advocate,Pankaj Shukla,Rajiv Goswami
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of Sri Amit Misra, learned counsel for the applicant.

Sri Damodar Singh, Advocate, has put in appearance on behalf of opp.party No.2 and files his parcha, which is taken on record.

List in the next cause list showing the name of Sri Damodar Singh, Advocate, as counsel for opp. party No.2. Counter affiadvit, if any, may be filed in the meanwhile.

Order Date :- 3.3.2011

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