Jamuna Das Goswami vs State Of U.P. And Others
2011 Latest Caselaw 584 ALL

Citation : 2011 Latest Caselaw 584 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Jamuna Das Goswami vs State Of U.P. And Others on 29 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17893 of 2011
 

 
Petitioner :- Jamuna Das Goswami
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Singh Rajpoot,S.K. Singh
 
Respondent Counsel :- C.S.C.,C.S. Singh,Manish Mahrotra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

List is revised. No one appears for the petitioners. Sri Manish Mahrotra appears for respondent No.5

List in ordinary course.

Order Date :- 29.3.2011

nethra

Download the LatestLaws.com Mobile App