The Oriental Insurance Company ... vs Smt. Sudha Singh
2011 Latest Caselaw 582 ALL

Citation : 2011 Latest Caselaw 582 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

The Oriental Insurance Company ... vs Smt. Sudha Singh on 29 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 594 of 1999
 

 
Petitioner :- The Oriental Insurance Company Ltd.Divisional Office Iii
 
Respondent :- Smt. Sudha Singh
 
Petitioner Counsel :- Amresh Sinha
 
Respondent Counsel :- B.D. Shukla,Arun Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to grant two month's time to file paper book.

The application is allowed subject to payment of Rs.250/- to the High Court Legal Services Committee as cost within a week

By the next date, the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 29.3.2011

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