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M/S Ravi Studio And Another vs Punjab National Bank,Chowk ...
2011 Latest Caselaw 580 ALL

Citation : 2011 Latest Caselaw 580 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
M/S Ravi Studio And Another vs Punjab National Bank,Chowk ... on 29 March, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18142 of 2011
 

 
Petitioner :- M/S Ravi Studio And Another
 
Respondent :- Punjab National Bank,Chowk Branch,Allahabad And Another
 
Petitioner Counsel :- G. K. Gupta
 
Respondent Counsel :- D. Vaish
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Counsel for the petitioner wants to file a supplementary affidavit. 

Sri D. Vaish, appears for respondents.

List in the next cause list.

Order Date :- 29.3.2011

nethra

 

 

 
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