State Of U.P. Thru Prin. Secy. ... vs Chandra Shekhar S/O Late Ram Bilas ...
2011 Latest Caselaw 579 ALL

Citation : 2011 Latest Caselaw 579 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

State Of U.P. Thru Prin. Secy. ... vs Chandra Shekhar S/O Late Ram Bilas ... on 29 March, 2011

Bench: Devi Prasad Singh, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1254 of 2009
 

 
Petitioner :- State Of U.P. Thru Prin. Secy. Irrigation & Others
 
Respondent :- Chandra Shekhar S/O Late Ram Bilas & Anr.
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ petition is partly allowed vide our order of date passed on Writ Petition No. 786(S/B) of 2009.

Order Date :- 29.3.2011

rk/-

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