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Bal Ram Singh vs State Of U.P. And Another
2011 Latest Caselaw 57 ALL

Citation : 2011 Latest Caselaw 57 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Bal Ram Singh vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 30728 of 2009
 

 
Petitioner :- Bal Ram Singh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Hari Pratap Gupta
 
Respondent Counsel :- Govt. Advocate,Ravindra N.Rai
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicant is present. None is present for opp. party No.2.

Notice issued to the opp. party No.2 has not been received back after service.

Issue fresh notice to opp. party No.2. Steps be taken within ten days.

List on 4.4.2011.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

NS

 

 

 
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