Chandra Bhan Srivastava And ... vs State Of U.P. And Another
2011 Latest Caselaw 567 ALL

Citation : 2011 Latest Caselaw 567 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Chandra Bhan Srivastava And ... vs State Of U.P. And Another on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 4838 of 2011
 

 
Petitioner :- Chandra Bhan Srivastava And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ashwani K. Misra,Santosh Kumar Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is allowed to respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 28.3.2011

SRY

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