Neera Gupta vs Rakesh Guupta & Another
2011 Latest Caselaw 566 ALL

Citation : 2011 Latest Caselaw 566 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Neera Gupta vs Rakesh Guupta & Another on 28 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 18 of 2011
 

 
Petitioner :- Neera Gupta
 
Respondent :- Rakesh Guupta & Another
 
Petitioner Counsel :- Renu Mishra
 

 
Hon'ble Rajes Kumar,J.

List in week commencing 2.5.2011. Till the next date of listing, interim order granted earlier shall continue.

Order Date :- 28.3.2011

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