State Of U.P. Thru' Principal ... vs Shiv Nath Singh & Others
2011 Latest Caselaw 560 ALL

Citation : 2011 Latest Caselaw 560 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

State Of U.P. Thru' Principal ... vs Shiv Nath Singh & Others on 28 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 296 of 2011
 

 
Petitioner :- State Of U.P. Thru' Principal Secretary F.D.C.Dept. & Others
 
Respondent :- Shiv Nath Singh & Others
 
Petitioner Counsel :- R.N. Pandey
 
Respondent Counsel :- D.K. Kesarwani,V.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on the delay condonation applicaiton. Notice need not be sent as they have also been accepted.

List in the next cause list. In the meantime, counter affidavit may be filed.

Order Date :- 28.3.2011

Download the LatestLaws.com Mobile App