Citation : 2011 Latest Caselaw 559 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 68555 of 2010 Petitioner :- Chaitanya Prakash Upadhyay And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Rakesh Kumar Porwal Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Six weeks' further time is allowed to respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Interim order already passed is extended till the next date of listing.
Order Date :- 28.3.2011
SRY
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