Bal Govind Joshi vs State Of U.P. & Others
2011 Latest Caselaw 555 ALL

Citation : 2011 Latest Caselaw 555 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Bal Govind Joshi vs State Of U.P. & Others on 28 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 442 of 2011
 

 
Petitioner :- Bal Govind Joshi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.K. Gupta
 
Respondent Counsel :- C.S.C.,Anurag Khanna
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the respondents, put up this case as a fresh case on 30.3.2011.

Order Date :- 28.3.2011

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