Kamaruzzaman Khan vs State Of U.P. & Others
2011 Latest Caselaw 549 ALL

Citation : 2011 Latest Caselaw 549 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Kamaruzzaman Khan vs State Of U.P. & Others on 28 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 456 of 2011
 

 
Petitioner :- Kamaruzzaman Khan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case as a fresh case on 30.3.2011.

Order Date :- 28.3.2011

Download the LatestLaws.com Mobile App