Rama Kant Yadav vs State Of U.P. And Others
2011 Latest Caselaw 546 ALL

Citation : 2011 Latest Caselaw 546 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Rama Kant Yadav vs State Of U.P. And Others on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62919 of 2010
 

 
Petitioner :- Rama Kant Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kamendra Singh,Sanjeev Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks and no more time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List after eight weeks.

Order Date :- 28.3.2011

SRY

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