Nitin Yadav& Others vs State Of U.P. & Another
2011 Latest Caselaw 54 ALL

Citation : 2011 Latest Caselaw 54 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Nitin Yadav& Others vs State Of U.P. & Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 31498 of 2009
 

 
Petitioner :- Nitin Yadav& Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N.S. Kushwaha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants and learned counsel for opp. party No.2 are present.

Supplementary affidavit filed today, is taken on record.

It is stated that the parties have compromised the matter out of the Court.

As prayed, list on 31.3.2010. On that date, applicant No.1-Nitin Yadav and opp. party No.2-Jyoti Yadav shall be present in person and shall file a joint affidavit in support of compromise.

Interim order, if any, shall continue till the next date fixed.

Order Date :- 3.3.2011

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