Constable Cp 121 Mahendra Singh vs State Of U.P. And Others
2011 Latest Caselaw 538 ALL

Citation : 2011 Latest Caselaw 538 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Constable Cp 121 Mahendra Singh vs State Of U.P. And Others on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 4967 of 2011
 

 
Petitioner :- Constable Cp 121 Mahendra Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.N. Yadav,Prem Shanker Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is allowed to respondents for filing counter affidavit.

List after six weeks.

Order Date :- 28.3.2011

SRY

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