Constable No. 030720930 Sujeet ... vs State Of U.P. And Another
2011 Latest Caselaw 537 ALL

Citation : 2011 Latest Caselaw 537 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Constable No. 030720930 Sujeet ... vs State Of U.P. And Another on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 16260 of 2011
 

 
Petitioner :- Constable No. 030720930 Sujeet Kumar Singh And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Y.N. Shukla
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In third line of third paragraph of order dated 17.03.2011, in place of words, "20th Bn. P.A.C. Azamgarh" same be read as "49th Bn. P.A.C. Mau, Azamgarh"

Order Date :- 28.3.2011

SRY

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