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U.P. Basic Shiksha Parishad At ... vs Sharat Babu Sharma
2011 Latest Caselaw 536 ALL

Citation : 2011 Latest Caselaw 536 ALL
Judgement Date : 28 March, 2011

Allahabad High Court
U.P. Basic Shiksha Parishad At ... vs Sharat Babu Sharma on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 454 of 2011
 

 
Petitioner :- U.P. Basic Shiksha Parishad At Allahabad & Another
 
Respondent :- Sharat Babu Sharma
 
Petitioner Counsel :- S.S. Bhadauriya,K. Shahi
 
Respondent Counsel :- Hitesh Pachauri
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Till further orders of this Court, that part of the impugned order imposing cost on the appellants is stayed. It would be open to the appellants to complete the enquiry at an early date.

Order Date :- 28.3.2011

NS

 

 

 
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