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C/M Kanya Vidyalaya Kisrauli & ... vs State Of U.P. & Others
2011 Latest Caselaw 534 ALL

Citation : 2011 Latest Caselaw 534 ALL
Judgement Date : 28 March, 2011

Allahabad High Court
C/M Kanya Vidyalaya Kisrauli & ... vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 448 of 2011
 

 
Petitioner :- C/M Kanya Vidyalaya Kisrauli & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,Gautam Baghel
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the joint request of counsel for the parties, put up this case as a fresh case on 31.3.2011.

Order Date :- 28.3.2011

NS

 

 

 
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