Citation : 2011 Latest Caselaw 529 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 4687 of 2011 Petitioner :- Rabbul Hasan Respondent :- State Of U.P. And Others Petitioner Counsel :- A.B. Singh,Manish Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Six weeks' further time is allowed to respondents for filing counter affidavit.
List after six weeks.
Order Date :- 28.3.2011
SRY
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