Bishan Kumar & Another vs Vinod Kumar & Others
2011 Latest Caselaw 515 ALL

Citation : 2011 Latest Caselaw 515 ALL
Judgement Date : 25 March, 2011

Allahabad High Court

Bishan Kumar & Another vs Vinod Kumar & Others on 25 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Civil Misc. Correction Application No.90759 of 2011
 
                                IN
 

 
Case :- WRIT - A No. - 2608 of 2003
 

 
Petitioner :- Bishan Kumar & Another
 
Respondent :- Vinod Kumar & Others
 
Petitioner Counsel :- Ratnesh Kumar Pandey,P.K. Pandey
 
Respondent Counsel :- Sc
 

 
Hon'ble Rakesh Tiwari,J.

This is an application for correction of my order dated 08.03.2011.

Application is allowed.

Correction has been made in the original order.

Office is directed to correct certified copy if already issued.

Order Date :- 25.3.2011

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