Rajkumar vs State Of U.P.
2011 Latest Caselaw 513 ALL

Citation : 2011 Latest Caselaw 513 ALL
Judgement Date : 25 March, 2011

Allahabad High Court

Rajkumar vs State Of U.P. on 25 March, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3287 of 2011
 

 
Petitioner :- Rajkumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.S.P. Singh,Vinod Singh
 
Respondent Counsel :- Govt. Advocate,Samir Garg
 

 
Hon'ble B.N. Shukla,J.

Counter affiavit filed by learned AGA is taken on record.

Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 25.3.2011

SU.

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