Kapil Dev Yadav vs State Of U.P.
2011 Latest Caselaw 510 ALL

Citation : 2011 Latest Caselaw 510 ALL
Judgement Date : 25 March, 2011

Allahabad High Court

Kapil Dev Yadav vs State Of U.P. on 25 March, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3280 of 2011
 

 
Petitioner :- Kapil Dev Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajiv Lochan Shukla
 
Respondent Counsel :- Govt. Advocate,Mahendra Pratap Yadav
 

 
Hon'ble B.N. Shukla,J.

List after two week to enable learned AGA to file counter affidavit.

Order Date :- 25.3.2011

SU.

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