State Of U.P. & Another vs Jagdish Tiwari & Others
2011 Latest Caselaw 507 ALL

Citation : 2011 Latest Caselaw 507 ALL
Judgement Date : 25 March, 2011

Allahabad High Court

State Of U.P. & Another vs Jagdish Tiwari & Others on 25 March, 2011

Bench: Shishir Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1727 of 1991
 

 
Petitioner :- State Of U.P. & Another
 
Respondent :- Jagdish Tiwari & Others
 
Petitioner Counsel :- S.C.,A.P.Singh
 
Respondent Counsel :- Jitendra Pandey,G.M. Tripathi,K.C. Dubey,L.P. Tewari
 

 
Hon'ble Shishir Kumar,J.

Sri V. P. Chaudhary, learned Standing Counsel prays for and is gratned two weeks' time to make an application regarding the deletion of the name of the respondent No.2.

Order Date :- 25.3.2011

Pr/-

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