Citation : 2011 Latest Caselaw 504 ALL
Judgement Date : 25 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3253 of 2011 Petitioner :- Arsal Respondent :- State Of U.P. Petitioner Counsel :- Ms. Vatsala Respondent Counsel :- Govt. Advocate,A.K.Shukla Hon'ble B.N. Shukla,J.
List after two weeks.
Order Date :- 25.3.2011
SU.
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