Vijay Pratap Singh S/O Brij Mohan ... vs State Of U.P. Thru S.P., Barabanki ...
2011 Latest Caselaw 492 ALL

Citation : 2011 Latest Caselaw 492 ALL
Judgement Date : 24 March, 2011

Allahabad High Court

Vijay Pratap Singh S/O Brij Mohan ... vs State Of U.P. Thru S.P., Barabanki ... on 24 March, 2011

Bench: Imtiyaz Murtaza, Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Case :- MISC. BENCH No. - 4993 of 2009
 

 
Petitioner :- Vijay Pratap Singh S/O Brij Mohan Singh
 
Respondent :- State Of U.P. Thru S.P., Barabanki & Others
 
Petitioner Counsel :- Pratima Srivastava
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashwani Kumar Singh,J.

List revised. No one appeared on behalf of the petitioner.

However, learned A.G.A. informs that in this case police has submitted final report.

In view of the above, this petition has become infructuous and it is accordingly dismissed.

Interim order, if any, is also vacated.

Order Date :- 24.3.2011

o.k.

Download the LatestLaws.com Mobile App