State Of U.P. vs Darab Singh And Another
2011 Latest Caselaw 484 ALL

Citation : 2011 Latest Caselaw 484 ALL
Judgement Date : 24 March, 2011

Allahabad High Court

State Of U.P. vs Darab Singh And Another on 24 March, 2011

Bench: Amar Saran, Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- GOVERNMENT APPEAL No. - 3175 of 2005
 

 
Petitioner :- State Of U.P.
 
Respondent :- Darab Singh And Another
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Arvind Kumar Tripathi,J.

Office to send reminder for record within a week by Fax and normal means.

List this matter in the week commencing 25.04.2011 along with record. The C.J.M., Hamirpur should also send an explanation why the record has not been sent.

Order Date :- 24.3.2011

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