State Of U.P. vs Sriman Dubey & Ors.
2011 Latest Caselaw 482 ALL

Citation : 2011 Latest Caselaw 482 ALL
Judgement Date : 24 March, 2011

Allahabad High Court

State Of U.P. vs Sriman Dubey & Ors. on 24 March, 2011

Bench: Amar Saran, Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- GOVERNMENT APPEAL No. - 7335 of 2009
 

 
Petitioner :- State Of U.P.
 
Respondent :- Sriman Dubey & Ors.
 
Petitioner Counsel :- D.R. Chaudhary (G.A.),J.J.Munir
 

 
Hon'ble Amar Saran,J.

Hon'ble Arvind Kumar Tripathi,J.

Office to send the reminder for record within a week.

List this matter in the week commencing 25.04.2011 along with record.

Order Date :- 24.3.2011

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