Nar Singh vs State Of U.P.
2011 Latest Caselaw 46 ALL

Citation : 2011 Latest Caselaw 46 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Nar Singh vs State Of U.P. on 3 March, 2011

Bench: Amar Saran, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- JAIL APPEAL No. - 53 of 2001
 

 
Petitioner :- Nar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- From Jail
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Amar Saran,J.

Hon'ble Naheed Ara Moonis,J.

Appeal dismissed.

For orders see our order of date passed on separate sheets of Criminal Appeal No. 1208 of 2000.

Order Date :- 3.3.2011

Shahnawaz

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