Ramu vs State Of U.P.
2011 Latest Caselaw 456 ALL

Citation : 2011 Latest Caselaw 456 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Ramu vs State Of U.P. on 23 March, 2011

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17652 of 2010
 

 
Petitioner :- Ramu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K.Dwivedi,Amit Misra,R.K.S.Chauhan,S.K.Verma
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Vikram Nath,J.

Counter affidavit filed today by learned AGA is taken on record.

Learned counsel for the applicant prays for and is allowed a week's time to file complete statement of father of the victim.

List this case in the next cause list.

Order Date :- 23.3.2011

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