Ravi Agrawal & Others vs State Of U.P & Others
2011 Latest Caselaw 45 ALL

Citation : 2011 Latest Caselaw 45 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Ravi Agrawal & Others vs State Of U.P & Others on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 4524 of 1999
 

 
Petitioner :- Ravi Agrawal & Others
 
Respondent :- State Of U.P & Others
 
Petitioner Counsel :- Shailendra Kumar Singh,Dharmendra Singhal,Seema Agarwal
 
Respondent Counsel :- Govt.Advocate,K.S. Rathore
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of Sri Dharmendra Singhal, learned counsel for the applicants.

List on 6.4.2011 peremptorily.

Order Date :- 3.3.2011

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